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[Cites 0, Cited by 1] [Section 78] [Entire Act]

State of Kerala - Subsection

Section 78(2) in Kerala Veterinary and Animal Sciences University Act, 2010

(2)Notwithstanding anything contained in this Act and until an authority is duly constituted under this Act, the first Vice-Chancellor may to appoint any officer or constitute any committee temporarily to exercise and perform any of the powers and duties of such authority under this Act.