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State of Odisha - Section

Section 10 in The Paradip Port Trust (Distraint or Arrest and Sale of Vessels) Regulations, 1988

10. The Buyer will have to pay all the rates/penalties from the date of sale of vessel till the date of actual removal of the vessel from the harbour in accordance with the Major Port Trust (Distraint or Arrest and Sale of Vessels Regulations, 1988.)