Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6B] [Entire Act] State of West Bengal - Subsection Section 6B(c) in The Indian Red Cross Society (Bengal Branch) Act, 1920 (c)the Vice-Chancellor of the University of Calcutta, ex-officio, or a person nominated by him;
