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State of Himachal Pradesh - Section

Section 7 in Bye-Laws of Solang Ropeway-cum-Ski Centre, Ski Himalayas Ropeway Pvt. Ltd, an SPV of a Power Himalayas Ltd., at Solang Nallah of Tehsil Manali, Distt. Kullu, Himachal Pradesh bye-laws, 2010

7. Power to be used for operation of the Aerial Ropeway.

- The electrical power shall be used for operating the aerial ropeway. In case of break down of electrical power supply, the aerial ropeway shall be operated with the diesel Engine back up.