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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(m) in The West Bengal Municipal Elections Act, 1994

(m)"Panchayat" has the same meaning as in [clause (e)] [Words, letter and brackets substituted for the word, letter and brackets 'clause (a)' by W.B. Act 46 of 1994.] of article 243 of the Constitution;