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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(3)(a) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(a)The Vice-Chancellor shall be entitled to leave on full pay for 1/11th of the period spent on active service. He may avail himself of this leave whenever he finds it necessary to do so during his tenure and report the same to the Board :