Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75(3)] [Section 75] [Entire Act] State of Uttar Pradesh - Subsection Section 75(3)(a) in The United Provinces Private Forests Act, 1948 (a)The power to make rules under this section shall be subject to the condition of their being made after previous publication.