Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Union of India - Subsection Section 12(3) in The Mines Rules, 1955 (3)[] [ Sub-Rule (2) renumbered as Sub-Rule (3) thereof by G.S.R. 316, dated 14.4.1986 (w.e.f. 26.4.1986).] No business which is not on the agenda shall be considered at a meeting without the permission of the Chairman.
