Supreme Court - Daily Orders
Subramanian Swamy vs Union Of India on 5 August, 2019
Bench: S.A. Bobde, B.R. Gavai
ITEM NO.50 COURT NO.2 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No.888/2013
SUBRAMANIAN SWAMY Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 05-08-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Petitioner-in-person
For Respondent(s) Mr. U.A. Rana, Adv.
Mr. Himanshu Mehta, Adv.
For M/s Gagrat And Co., AOR
Mr. K. Radhakrishnan, Sr. Adv.
Mr. Mohan Prasad Gupta, Adv.
Mr. D.L. Chidanand, Adv.
Mr. Rajat Nair, Adv.
Mr. Kanu Agrawal, Adv.
Mr. B. Krishna Prasad, AOR
Mr. George Pothan Poothicote, Adv.
Ms. Jyoti Singh, Adv.
Mr. Sumit Attri, AOR
Mr. Vikash Kumar Jha, Adv.
Ms. Nikitha Shenoy, Adv.
M/S. Cyril Amarchand Mangaldas Aor, AOR
UPON hearing the counsel the Court made the following
O R D E R
As jointly prayed for, list the matter on any non-
miscellaneous day after four weeks.
In the meantime, the respondents may file reply affidavit, if any.
Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.08.06 17:17:25 IST Reason:(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR