Madhya Pradesh High Court
Mohan Jat vs The State Of Madhya Pradesh on 14 July, 2023
Author: Prakash Chandra Gupta
Bench: Prakash Chandra Gupta
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 2427 of 2023 (MOHAN JAT Vs THE STATE OF MADHYA PRADESH) Dated : 14-07-2023 Shri Manu Maheshwari, Advocate for the applicant.
Shri Vishal Sanothiya, Government Advocate for the non- applicant/State.
As prayed by counsel for the applicant, list the matter after two weeks. Meanwhile, counsel for the State is directed to file the reply.
Interim relief, if any, shall continue till the next date of hearing.
(PRAKASH CHANDRA GUPTA) JUDGE gp Signature Not Verified Signed by: GEETA PRAMOD Signing time: 14-07-2023 17:39:35