Section 34(1)(i) in The U.P. Minor Minerals (Concession) Rules, 1963

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State of Uttar Pradesh - Subsection

Section 34(1)(i) in The U.P. Minor Minerals (Concession) Rules, 1963

(i)a degree in Mining Engineering or postgraduate degree in Geology granted by university established or incorporated by or under Central Act or a Provincial Act or a State Act, including any institution recognised by the University Grants Commission established under Section 4 of the University Grants Commission Act, 1956; and

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State of Uttar Pradesh - Subsection

Section 34(1)(i) in The U.P. Minor Minerals (Concession) Rules, 1963