Section 22(2) in The Delhi Technological University Act, 2009
(2)The Board of Management shall consist of the following persons, namely:-(a)The Vice-Chancellor of the University;(b)Three eminent persons in the disciplines of science, engineering, technology and management, nominated by the Government;(c)Two Professors of the University nominated by the Government;(d)Two Deans of the University nominated by the Government;(e)A representative of an Industry Association, nominated by the Government;(f)Principal Secretary or Secretary (Finance) to the Government ex-officio;(g)Principal Secretary or Secretary (Higher Education) to the Government ex-officio;(h)Principal Secretary or Secretary (Technical Education) to the Government ex-officio;(i)such other member or members as may be prescribed by the Statutes.
