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[Cites 0, Cited by 0] [Section 52(4)] [Section 52] [Entire Act]

State of Uttarakhand - Subsection

Section 52(4)(b) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(b)if the order is to liquidate and dissolve the cooperative, appoint any person as a liquidator to wind up the affairs of the cooperative.