Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(8) in Mumbai Port Trust (Licensing of Stevedores and Allied Matters) Regulations, 2012 (8)Whenever casual workers are deployed, the stevedore should ensure that such workers are covered by the Insurance Policy.
