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[Cites 0, Cited by 0] [Section 22(10)] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(10)(a) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

(a)shall have pursued an approved course of study or training in a college, or University laboratory or an approved institution unless exempted there, from in the manner prescribed by the statutes and shall have passed the examinations prescribed by the University; or