Chattisgarh High Court
Angesh Kumar Sinha vs State Of Chhattisgarh on 9 March, 2022
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 2364 of 2020
Angesh Kumar Sinha Versus State Of Chhattisgarh
09.03.2022 Mr. Vikas Dubey, counsel for the petitioner.
Ms. Akansha Jain, Counsel for Res No.3.
Mr. Suyash Dhar, PL for the State.
Heard on I.A. No.2, which is an application for condonation of delay in
payment of PF.
On due consideration, the same stands allowed.
Registry to proceed and notice be issued and matter be listed for hearing
after reply of the respondents are received.
Sd/-
(P. Sam Koshy) JUDGE Rohit