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Chattisgarh High Court

Angesh Kumar Sinha vs State Of Chhattisgarh on 9 March, 2022

                   HIGH COURT OF CHHATTISGARH, BILASPUR

                                         Order Sheet
                                     WPS No. 2364 of 2020
                      Angesh Kumar Sinha Versus State Of Chhattisgarh

09.03.2022          Mr. Vikas Dubey, counsel for the petitioner.

                    Ms. Akansha Jain, Counsel for Res No.3.

                    Mr. Suyash Dhar, PL for the State.

                    Heard on I.A. No.2, which is an application for condonation of delay in

             payment of PF.

                    On due consideration, the same stands allowed.

                    Registry to proceed and notice be issued and matter be listed for hearing

             after reply of the respondents are received.

Sd/-

(P. Sam Koshy) JUDGE Rohit