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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Tamilnadu - Subsection

Section 42(1) in Tamil Nadu Dr. Ambedkar Law University Act, 1996

(1)The Syndicate and the Academic Senate may make regulations consistent with the provisions of this Act, the statutes and the ordinances for all or any of the matters which by this Act and the statutes and ordinances are to be provided for by regulations.