Bombay High Court
Ashok Manohar Shete And 2 Ors vs Parvati Sadan Co-Operative Housing ... on 10 November, 2022
Author: M. S. Karnik
Bench: M. S. Karnik
50.wp.3809-21.doc
PMB
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
Digitally
signed by
PRADNYA
PRADNYA MAKARAND
MAKARAND BHOGALE WRIT PETITION NO.3809 OF 2021
BHOGALE Date:
2022.11.10
14:31:39
Ashok Manohar Shete and ors. ..Petitioners
+0530
vs.
Parvati Sadan Co-operative Housing
Society Ltd. and ors. ..Respondents
------------
Mr. Atul Damle, Senior Counsel a/w Ms. Ameya Tamhane for
petitioners.
Mr. Samir Kumbhakoni for respondent no.1.
Mrs. Uma Palsuledesai, AGP for respondent-State.
------------
CORAM : M. S. KARNIK, J.
DATE : NOVEMBER 10, 2022.
P.C. :
1. Heard Mr. Damle, learned Senior Advocate for the petitioner.
2. Mr. Kumbhakoni, learned counsel for the respondent no.1 seeks some time to produce the plans on record.
3. List the writ petition on 17.11.2022.
(M. S. KARNIK, J.) 1