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Bombay High Court

Ashok Manohar Shete And 2 Ors vs Parvati Sadan Co-Operative Housing ... on 10 November, 2022

Author: M. S. Karnik

Bench: M. S. Karnik

                                                                     50.wp.3809-21.doc

              PMB
                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              ORDINARY ORIGINAL CIVIL JURISDICTION
         Digitally
         signed by
         PRADNYA
PRADNYA  MAKARAND
MAKARAND BHOGALE                    WRIT PETITION NO.3809 OF 2021
BHOGALE  Date:
         2022.11.10
         14:31:39

                      Ashok Manohar Shete and ors.         ..Petitioners
         +0530



                            vs.
                      Parvati Sadan Co-operative Housing
                      Society Ltd. and ors.                ..Respondents
                                              ------------
                      Mr. Atul Damle, Senior Counsel a/w Ms. Ameya Tamhane for
                      petitioners.
                      Mr. Samir Kumbhakoni for respondent no.1.
                      Mrs. Uma Palsuledesai, AGP for respondent-State.
                                              ------------

                                            CORAM : M. S. KARNIK, J.
                                            DATE     : NOVEMBER 10, 2022.

                      P.C. :

1. Heard Mr. Damle, learned Senior Advocate for the petitioner.

2. Mr. Kumbhakoni, learned counsel for the respondent no.1 seeks some time to produce the plans on record.

3. List the writ petition on 17.11.2022.

(M. S. KARNIK, J.) 1