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[Cites 0, Cited by 3] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(3) in Tamil Nadu Tax on Consumption or Sale of Electricity Act, 2003

(3)No assessment under this section shall be made after the expiry of four years.Explanation. - For the purpose of this section, "year" means the year commencing on the first day of April and ending on the last day of March.