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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(b) in The Orissa Animal Contagious Diseases Rules, 1957

(b)if such a person is not found, by leaving such a notice at his last known place of abode or business or by giving or tendering the same to some adult member or servant of his family; or