Supreme Court - Daily Orders
M/S Ratnamani Metals & Tubes Ltd vs Cce on 3 February, 2014
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ITEM NO.39 COURT NO.12 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).2096/2014
(From the judgement and order dated 24/10/2013 in TA No.318/2013 of The
HIGH COURT OF GUJARAT AT AHMEDABAD)
M/S RATNAMANI METALS & TUBES LTD Petitioner(s)
VERSUS
CCE Respondent(s)
(With prayer for interim relief)
Date: 03/02/2014 This Petition was called on for hearing today.
CORAM : HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE JAGDISH SINGH KHEHAR
For Petitioner(s) Mr. V. Shekhar, Sr. Adv.
Mr. Praveen Kumar, Adv.
Ms. Sunaina Kumar, Adv.
Mr. B.R. Tripathi, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
We find no reason to entertain this Special Leave Petition, which is, accordingly, dismissed.
|(Jayant Kumar Arora) | |(Sneh Bala Mehra) |
|Sr. P.A. | |Assistant Registrar |