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State of Kerala - Section

Section 28 in Calicut University Act, 1975

28. Boards of Studies.

(1)There shall be a Board of studies attached to each subject of study in the University:Provided however that post-graduate studies in each subject may have separate Board of Studies.
(2)The constitution and powers of the Boards of Studies shall be prescribed by the Statutes.
(3)Members of Boards of studies shall hold office for a period of three years from the Date of their entering into office.