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Hari Gopal Manu vs B.S Ojha on 3 May, 2018

Bench: S.A. Bobde, L. Nageswara Rao

                   ITEM NO.11                   COURT NO.7                 SECTION XIV

                                    S U P R E M E C O U R T O F        I N D I A
                                            RECORD OF PROCEEDINGS

                   MA NO. 1251/2018 IN SLP(C) NO. 33676/2017


                   HARI GOPAL MANU                                         Petitioner(s)

                                                       VERSUS

                   B.S OJHA                                                Respondent(s)

                   (IA No.61923/2018-FOR PERMISSION TO CORRECT THE UNDERTAKING
                   FILED BEFORE THE HONBLE COURT and IA No.62152/2018-EXTENSION OF
                   TIME)

                   Date : 03-05-2018 These applications were called on
                                        for hearing today.

                   CORAM :
                              HON'BLE MR. JUSTICE S.A. BOBDE
                              HON'BLE MR. JUSTICE L. NAGESWARA RAO

                   For Petitioner(s)     Mr. S. Prem Chandra, Adv.
                                         Mr. Surendra Agarwal, Adv.
                                         Mr. Debasis Misra, AOR

                   For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                               O R D E R

The petitioner is permitted to correct the date from 4th May, 2018 to 4th June, 2018 in the undertaking submitted before this Court.

I.A. No. 61923/2018 is allowed accordingly.

Application for extension of time is dismissed.

M.A. 1251/2018 stands disposed of accordingly.

[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Asstt. Registrar