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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(3) in The Maharashtra (Urban Areas) Protection and Preservation of Trees Act, 1975

(3)The [nominated] [This word was substituted for the word 'co-opted' by Maharashtra 7 of 1996, section 6(c).] members shall have the right to vote at a meeting of the Tree Authority.