Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Manipur - Subsection Section 15(d) in The Manipur (Sales of Motor Spirit and Lubricants) Taxation Act, 1962 (d)where the order is sought to be revised by the Commissioner of his own motion, if such order was made more than two years previously.
