Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 19 in The Sikkim Prisons Act, 2007 19. Subordinate officers not to be absent without leave. Officers subordinate to the Jailer shall not be absent from the prison without leave from the Superintendent or from the Jailer.
