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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 2(1)(iv) in The Andaman and Nicobar Islands Port Rules, 2004

(iv)"Conservator" means an officer or body of the persons appointed to be conservator by the Central Government as per section 7 of Indian Ports Act, 1908;