Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 107(2)] [Section 107] [Entire Act]

State of Sikkim - Subsection

Section 107(2)(b) in Sikkim Urban and Regional Planning and Development Act, 1998

(b)"Director" in relation to a firm, means a partner in the firm.