Madhya Pradesh High Court
The Hongkong And Shanghai Banking ... vs Chairman Cum Managing Director Zoom ... on 6 October, 2025
1 COMP-3-2010 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE COMP No. 3 of 2010 (THE HONGKONG AND SHANGHAI BANKING CORPORATION Vs CHAIRMAN CUM MANAGING DIRECTOR ZOOM DEVELOPERS PVT.LTD ) COMP/4/2010 Dated : 06-10-2025 Parties through counsel.
List alongwith Comp.No.9/2011.
(PAVAN KUMAR DWIVEDI) JUDGE patil Signature Not Verified Signed by: SHAILESH PATIL Signing time: 10/6/2025 6:38:09 PM