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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(1)(b) in The Orissa Statistics and Economics Service Rules, 1979

(b)he has not; paid, except where Government by order have reduced or waived it, a non-refundable application fee of Rupees five (Rupee one and paise twenty-five only if the candidate belongs to any of the Scheduled Castes or Tribes), or