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Bombay High Court

Pt Bank Maybank Indonesia Tbk Through ... vs Usher Agro Ltd. And Ors on 7 July, 2022

Author: N. J. Jamadar

Bench: N. J. Jamadar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

 APPLN FOR LEAVE TO APPEAL(PVT.) NO. 94 OF 2022

 Pt Bank Maybank Indonesia Tbk Through                  ....APPELLANT
 Akshat Bamorya
            V/S
 Usher Agro Ltd. And Ors                              ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 7th July, 2022 P.C. :

Due to paucity of time, stand over to 14/07/2022. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 07/07/2022 ::: Downloaded on - 08/07/2022 07:36:38 :::