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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(g) in Dakshin Bihar Gramin Bank (Officers and Employees) Service Regulations, 2010

(g)"Competent Authority" means -
(i)The Chairman in respect of Officer Scale - III, IV & V
(ii)The General Manager in respect of Officer Scale - I and Officer Scale - II, and
(iii)an Officer not below the rank of Scale-IV in respect of employees relating to Group `B' Office Assistant (Multipurpose) and Group `C' Office Attendant (Multipurpose) as decided by the Board.