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Pyare Lal vs Punjab State Civil Supplies Corp. Ltd on 19 March, 2015

     ITEM NO.92                          REGISTRAR COURT. 1                 SECTION IVB

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                    BEFORE THE REGISTRAR MRS. RACHNA GUPTA

     Petition(s) for Special Leave to Appeal (C)                   No(s).   34692/2014

     PYARE LAL                                                           Petitioner(s)

                                                    VERSUS

     PUNJAB STATE CIVIL SUPPLIEs CORP. LTD AND ORS                       Respondent(s)
     (with office report)


     Date : 19/03/2015 This petition was called on for hearing today.


     For Petitioner(s)
                                        Mr. Rahul Dagar, Adv.
                                        Mr. Vineet Bhagat,Adv.


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Counter affidavit of respondent No.1 is awaited. Be filed within four weeks' time.

Service with respect to respondent No.2 is complete but none has entered appearance.

With respect to respondent No.3, the Ld. Counsel for the petitioner to take fresh steps to effect service. Request for dasti notice is made. Accepted. Notice be accordingly handed over. Be served. Proof of dasti service be filed within 28 days of the service.

Digitally signed by Rupam Dhamija Date: 2015.03.25 17:40:57 IST Reason: List again on 14.5.2015.

(RACHNA GUPTA) Registrar