Patna High Court - Orders
The State Of Bihar & Ors vs Amar Kant Kumar & Ors on 16 January, 2017
Author: Dinesh Kumar Singh
Bench: Dinesh Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.500 of 2016
Arising out of
Civil Writ Jurisdiction Case No. 15487 of 2011
======================================================
The State Of Bihar & Ors
.... .... Appellant/s
Versus
Kamlesh Dikshit Raj & Anr
.... .... Respondent/s
======================================================
with
Letters Patent Appeal No.1237 of 2015
Arising out of
Civil Writ Jurisdiction Case No. 20029 of 2011
======================================================
The Central Selection Board ( Constable Recruitment ) & Ors
.... .... Appellant/s
Versus
Sunita Kumari & Anr
.... .... Respondent/s
======================================================
with
Letters Patent Appeal No.1753 of 2015
Arising out of
Civil Writ Jurisdiction Case No. 15343 of 2011
======================================================
The Central Selection Board ( Constable Recruitment ) & Ors
.... .... Appellant/s
Versus
Rina Kumari & Ors
.... .... Respondent/s
======================================================
with
Letters Patent Appeal No.1067 of 2015
Arising out of
Civil Writ Jurisdiction Case No. 13800 of 2011
======================================================
The Central Selection Board Of Constable & Anr
.... .... Appellant/s
Versus
Amar Kant Kumar & Ors
.... .... Respondent/s
======================================================
with
Letters Patent Appeal No.1135 of 2015
Arising out of
Civil Writ Jurisdiction Case No. 16937 of 2011
======================================================
The Central Selection Board ( Constable Recruitment ) & Ors
.... .... Appellant/s
Versus
Patna High Court LPA No.500 of 2016 (6) dt.16-01-2017
2/4
Anup Kumar & Ors
.... .... Respondent/s
======================================================
with
Letters Patent Appeal No.1050 of 2016
Arising out of
Civil Writ Jurisdiction Case No. 13800 of 2011
======================================================
The State Of Bihar & Ors
.... .... Appellant/s
Versus
Amar Kant Kumar & Ors
.... .... Respondent/s
======================================================
Appearance :
(In LPA No.500 of 2016)
For the Appellant/s : Mr. P.N. Shahi, Sr. Adv
: Mr. Mritunjay Kumar
For the C.S.B.C : Mr. Sanjay Pandey
: Mr. Binod Kumar Mishra
(In LPA No.1237 of 2015)
For the Appellant/s : Mr. Sanjay Pandey
For the Respondent/s : Mr. Indradeo Prasad
(In LPA No.1753 of 2015)
For the Appellant/s : Mr. Sanjay Pandey
For the Respondent/s : Mr. Sc24 S.K.Mandal
(In LPA No.1067 of 2015)
For the Appellant/s : Mr. Sanjay Pandey
For the Respondent/s : Mr. M.K. Sinha- Sc1
(In LPA No.1135 of 2015)
For the Appellant/s : Mr. Sanjay Pandey
For the Respondent/s : Mr. Aag14- Kaushal Kumar Jha
(In LPA No.1050 of 2016)
For the Appellant/s : Mr. Mritunjay Kumar
For the Respondent/s : Mr.
======================================================
CORAM: HONOURABLE THE ACTING CHIEF JUSTICE
And
HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
ORAL ORDER
(Per: HONOURABLE THE ACTING CHIEF JUSTICE )
6 16-01-2017Letters Patent Appeal No. 16 of 2015(The Chairman, Central Selection Board of Constable versus Kamlesh Dikshit Raj & Ors) directed against an order dated 12.08.2014 passed in one of the writ applications decided along with other Patna High Court LPA No.500 of 2016 (6) dt.16-01-2017 3/4 analogous cases was allowed by the Hon'ble Supreme Court in Civil Appeal No. 9073 of 2016(The Chairman, Central Selection Board versus Kamlesh Dikshit Raj and Ors) on 14.09.2016 and the matter has been remitted back to this Court.
In view of the said fact, Letters Patent Appeal No. 16 of 2015(The Chairman, Central Selection Board of Constable versus Kamlesh Dikshit Raj & Ors) be posted for hearing along with the following analogous cases on 20th January, 2017.
Sr. No Case No Party Name
1. L.P.A No. 1039 of 2016 State of Bihar versus Alok Prakash
2. L.P.A No. 1040 of 2016 State of Bihar versus Raj Kumar
Yadav
3. L.P.A No. 1048 of 2016 State of Bihar versus Anshu Raj
4. L.P.A No. 1049 of 2016 State of Bihar versus Sunita Kumari
5. L.P.A No. 1051 of 2016 State of Bihar versus Shobha Kumari
6. L.P.A No. 1052 of 2016 State of Bihar versus Anup Kumar
7. L.P.A No. 1078 of 2016 State of Bihar versus Diwakar Kumar
8. L.P.A No. 1079 of 2016 State of Bihar versus Sudhir Paswan
9. L.P.A No. 1080 of 2016 State of Bihar versus Mamta Kumari
10. L.P.A No. 1081 of 2016 State of Bihar versus Mithilesh
Kumar
11. L.P.A No. 1082 of 2016 State of Bihar versus Sunil Sah
12. L.P.A No. 1084 of 2016 State of Bihar versus Kumari
Patna High Court LPA No.500 of 2016 (6) dt.16-01-2017
4/4
Anandmayi Yadava
13. L.P.A No. 1086 of 2016 State of Bihar versus Pradip Kumar
14. L.P.A No. 1088 of 2016 State of Bihar versus Naresh Kumar
Choudhary
15. L.P.A No. 1089 of 2016 State of Bihar versus Punam Sexana
16. L.P.A No. 1090 of 2016 State of Bihar versus Rekha Kumari
17. L.P.A No. 1144 of 2016 State of Bihar versus Bishal Kumar
18. L.P.A No. 1145 of 2016 State of Bihar versus Santoshi
Kumari
19. L.P.A. No. 837 of 2015 State of Bihar versus Amar Kant
Kumar
(Hemant Gupta, ACJ)
(Dinesh Kumar Singh, J)
Shageer/-
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