Allahabad High Court
Santosh Kumar Singh vs Smt. Sunita Singh on 17 January, 2017
Bench: Shabihul Hasnain, Pratyush Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 17 Case :- FIRST APPEAL No. - 168 of 2013 Appellant :- Santosh Kumar Singh Respondent :- Smt. Sunita Singh Counsel for Appellant :- Ashish Saxena,Prakhar Kankan,Vineet Kr Pandey Counsel for Respondent :- A.P. Singh,D.K. Singh,Vineet Kumar Gupta Hon'ble Shabihul Hasnain,J.
Hon'ble Pratyush Kumar,J.
Sri Prakhar Kankan, learned counsel for the appellant has informed that subsequently Mr. Vineet Kumar Gupta has been engaged and he will argue the matter.
Today Vineet Kumar Gupta has sent his illness slip.
The matter is adjourned.
Order Date :- 17.1.2017 arti sh.