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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(1)(d) in Displaced Persons (Compensation and Rehabilitation) Act, 1954

(d)by any other made of transfer to the displaced person of any property from the compensation pool and setting off the valuation of the property against the compensation payable to him;