Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] State of Kerala - Subsection Section 2(j) in Kerala Tax on Paper Lotteries Act, 2005 (j)"Paper Lottery" means any lottery other than on-line lottery, conducted in accordance with the provision contained in section 4 of the Lotteries (Regulation) Act, 1998;
