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Uttarakhand High Court

Ms Bhilangana Hydro Power Ltd vs State Of Uttarakhand And Others on 5 April, 2017

Author: Sudhanshu Dhulia

Bench: Sudhanshu Dhulia

WPMS No. 380 of 2017
Hon'ble Sudhanshu Dhulia, J.

List revised. Case called out twice. None present for the petitioner. Ms. Prabha Naithani, Brief Holder, present for the State. Mr. Ankur Sharma, Advocate holding brief of Mr. Ramji Srivastava, Advocate for the respondents. The writ petition is dismissed for non--prosecution.

(Sudhanshu Dhulia, J.) 05.04.2017 Nitesh