Madhya Pradesh High Court
Lakhan @ Nitesh vs The State Of Madhya Pradesh on 5 May, 2021
Author: Rohit Arya
Bench: Rohit Arya
1 MCRC-19002-2021 The High Court Of Madhya Pradesh MCRC-19002-2021 (LAKHAN @ NITESH Vs THE STATE OF MADHYA PRADESH) 1 Indore, Dated : 05-05-2021 Heard through Video Conferencing. Learned counsel for applicant prays for time to file some documents. List after four weeks.
(ROHIT ARYA) JUDGE MK Digitally signed by SMT MUKTA KOUSHAL Date: 2021.05.05 17:33:33 +05'30'