Section 18(c) in The Citizenship (Amendment) Act, 2003

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Union of India - Subsection

Section 18(c) in The Citizenship (Amendment) Act, 2003

(c)in clause (d),-

(i)for the words" twelve years", the words" fourteen years" shall be substituted;

(ii)for the words" nine years", the words" eleven years" shall be substituted;