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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(9) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017

(9)Where the Council recommends against the renewal of the permission to the applicant, it shall convey its reasons for such recommendation to the Central Government in writing.