Section 90(2)(e) in Jharkhand Panchayat Raj Act, 2001

[Cites 0, Cited by 0] [Section 90(2)] [Section 90] [Entire Act]

State of Jharkhand - Subsection

Section 90(2)(e) in Jharkhand Panchayat Raj Act, 2001

(e)Powers and duties of the Executive Officers and other officers -

(i)Save as otherwise ostensibly provided by or under this Act, the Executive Officer shall -