Securities And Exchange Board Of India - Subsection
Section 6(1) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001
(1)The whole-time employees of the Board shall be classified as follows:(a)Officers (Grades A, B, C, D, E, F and Executive Director);(b)Secretarial Staff, Accounts Assistants and Library Assistants (Grades A, B, C);(ba)[ Junior Secretarial Assistant, Junior Accounts Assistant [Junior Library Assistant and Junior engineer] [Inserted by SEBI (Employees' Service) (Second amendment) Regulation, 2010, w.e.f. 12.10.2010.]](c)[***] [Omitted by SEBI (Employees' Service) (Amendment) Regulations 2010, w.r.e.f. 30-1-2008.](d)Messenger, Cook, Driver, Messenger-cum-Driver, Messenger-cum- General Assistant.
