Section 28 in The U.P. Private Professional Educational Institutions (Regulation of Admission and Fixation of Fee) (Appellate Authority Procedure) Rules, 2013
28. Appellate Authority Dress of the parties.
- A legal practitioner or, as the case may be, a presenting officer shall appear before the Appellate Authority in his professional dress, if any and if there is no such dress(i)if a male, in closed collared coat and trousers or in lounge suit;(ii)if a female, in a saree or any other customary dress of a sober colour.
