Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] Union of India - Subsection Section 38(7) in The Oil Mines Regulations, 2017 (7)The braking unit pulleys of the emergency escape device shall be checked for free rotation prior to each installation and they shall be checked for any wear and cleaned to make it free from slippage.
