Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Mizoram - Subsection Section 3(8) in The Mizoram Aided College Employees Rules, 1990 (8)No employee shall claim his seniority and/or pay allowances from his/her previous service of any college unless the Governing Body of the concerned college allows him to do so.
