Section 24(2)(c) in Rajasthan Urban Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2011

[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

(c)the time and place for meeting, procedure for transaction of business at meetings and functions to be discharged under Section 5;

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