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State of Andhra Pradesh - Section

Section 6 in Andhra Pradesh Panchayat Raj (Prohibition or Regularisation of the use of places for Slaughtering Animals and the Licencing of Slaughters) Rules, 2000

6. Operation of Act xxxii of 1950.

- Nothing contained in these rules shall affect the operation of the provisions of the Andhra Pradesh Animals and Birds Sacrifices Prohibition Act, 1960 (Act xxxii of 1950).