Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 6 in Assam Micro And Small Enterprises Facilitation Council Rules, 2018 6. Honorarium to the Members of the Council. - No remuneration, honorarium or fees and any allowances shall be paid to the members of the Council.
