Section 71(1) in The West Bengal Co-Operative Societies Act, 1983
(1)Subject to the rules relating to voting by delegates, no member of a co-operative society shall have more than one vote in any matter that is put to vote or be permitted to vote by proxy:Provided that in the case of an equality of votes, the Chairman of the meeting shall have a second or casting vote:[* * * * * * * *] [Proviso omitted by West Bengal Act 27 of 1989.]
